Section 14(1)(a) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(a)record the electoral roll number of the elector as entered in the marked copy of the electoral roll in a register of voters in Form-I.

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