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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(2)Every employer employing more than 25 employees shall exhibit in his shop or commercial establishment notice containing such extracts of the Act and these rules in Hindi written in Devnagri Script, as the Chief Inspector may direct.