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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(c) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(c)Words and expression not defind in this Act or these rules or in the United Provinces Tenancy Act, 1939, but used in the United Provinces Land Revenue Act, 1901 shall have the same meaning as assigned to them in the United Provinces Land Revenue Act, 1901.