Kerala High Court
Muhammed Kunju vs State Of Kerala on 24 October, 2024
Author: K. Babu
Bench: K. Babu
Crl.Rev.Pet No.1154/2019 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
CRL.M.APPL.NO.2/2019 IN CRL.REV.PET NO. 1154 OF 2019
CMP 484/2019 IN CC 1198/2017 OF JUDICIAL FIRST CLASS MAGISTRATE COURT-I, KOCHI
PETITIONERS/ACCUSED NOS.1 TO 4
1. MUHAMMED KUNJU, AGED 71 YEARS, S/O.IBRAHIM, KARUKAVELIYIL HOUSE,
VADUTHALA JETTY, ARUKKUTTI, ALAPPUZHA.
2. SAYID MUHAMMED, AGED 33 YEARS, S/O.SUKNA MUBARAK, H.NO.58/8614,
CONVENT ROAD, ERNAKULAM.
3. K.C.NIYAS, AGED 42 YEARS, S/O.K.V.IBRAHIM, KOOTHUPARAMBU,
THOTTILANGADI, KANNUR.
4. SHAMEER, AGED 36 YEARS, S/O.MOOSAKUTTI, AL-IHLAS HOUSE, DESABHMANI
ROAD, ERNAKULAM.
RESPONDENT/COMPLAINANT:
1. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
KERALA AT ERNAKULAM, KOCHI - 682 031.
2. R.STEPHAN RAJ, S/O.RAJENDRAN, INVESTIGATING OFFICER, EIPR INDIA
PVT.LTD, CHENNAI-600083, GREATER CHENNAI, TAMIL NADU (IS IMPLEADED
AS ADDL.R2 AS PER ORDER DATED 26/11/2021 IN CRL.M.A. 1/2021 IN
CRL.R.P. 1154/2019)
Application praying that in the circumstances stated therein the
High Court be pleased to stay the proceedings in CC No.1198/2017 on the
file of the Judicial First Class Magistrate Court-1, Kochi pending
disposal of the above case.
This application again coming on for orders on 24.10.2024 upon
perusing the application and this Court's order dated 19.08.2024 in
Crl.M.A 1 of 2024 and upon hearing the arguments of M/S.K.J.JOSEPH
(ERNAKULAM), V.A.NAVAS, V.T.LISSY & MANU THOMAS, Advocates for the
petitioners and of the PUBLIC PROSECUTOR for the first respondent, the
Court passed the following:
ORDER
Repeat notice to the 2nd respondent in the correct address.
Interim order shall stand extended by two weeks.
Sd/-
K.BABU, JUDGE 24-10-2024 /True Copy/ Assistant Registrar