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State of Rajasthan - Section

Section 4 in The Rajasthan Advocates Welfare Fund Rules, 1988

4. The Trustee Committee shall maintain the following registers for the purpose of Accounts:-

(1)Fund register
(2)Register of Admission Fees and Annual subscription
(3)Cash Book
(4)Stamp sale register and expenses incurred in stationery, printing
(5)Voucher File