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State of Mizoram - Section

Section 148 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

148. Maintenance of secrecy of voting.

- Before the polling station is open for the recording of votes, the presiding officer shall read to such persons as may be present the provisions of Rule 199 shall explain the substance thereof in the language or languages as may be understood by such persons.