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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(xx) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(xx)to establish, maintain and manage research departments, laboratories, libraries, museums and other institutions necessary to carry out the objects of the University;