Calcutta High Court
Metro Marines & Another vs Bonus Watch Co Pvt Ltd & Ors on 9 September, 2009
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
APDT No. 14 of 2009
G.A.No.2332 OF 2009
C.S.No.99 OF 2009
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
METRO MARINES & ANOTHER .. Appellants
Versus
BONUS WATCH CO PVT LTD & ORS .. Respondents
BEFORE:
The Hon'ble JUSTICE PINAKI CHANDRA GHOSE The Hon'ble JUSTICE I. P. MUKERJI Date : 9th September, 2009.
The Court : The parties have settled the matter out of Court and filed a terms of settlement dated 9th September, 2009 today in court. There will be an order in terms of the terms of settlement filed in court today. It is recorded that initial payment of Rs.15 Lacs by Pay Order No.831006 dated 9.9.2009 drawn on IndusInd Bank, Kolkata Branch in favour of Bonus Watch Co.
Pvt. Ltd. has been made over in court.
The Joint Receivers are discharged. Filing of Accounts is dispensed with. The appeal and the application are disposed of. All parties concerned are to act on a xerox signed copy of the minutes of this order on the usual undertakings. Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(PINAKI CHANDRA GHOSE, J.) (I. P. MUKERJI, J.) km