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Delhi High Court - Orders

Bhuwan Kansal vs Apeejay School Anr on 13 April, 2026

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~51
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14522/2023, CM APPL.                                     57579/2023,           CM     APPL.
                                    22368/2024 & CM APPL. 57579/2024

                                    BHUWAN KANSAL                                                                          .....Petitioner
                                                                  Through:            Mr. Chirag Jamwal and Mr.
                                                                                      Deepanshu Kumar Arya, Advocates.

                                                                  versus

                                    APEEJAY SCHOOL ANR                                                     .....Respondents
                                                 Through:                             Mr. Sanjeev Ralli, Mr. M. P. Sahay,
                                                                                      Ms. Yaman Verma, Mr. Kartik Jindal,
                                                                                      Ms. Chitra Chanda, Mr. Kartik
                                                                                      Virmani     and    Mr.      Saumaya,
                                                                                      Advocates for R-1.
                                                                                      Mr. Yeeshu Jain, ASC with Ms. Jyoti
                                                                                      Tyagi, Ms. Vishruti Pandey and Mr.
                                                                                      Sachin Garg, Advocates for R-2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 13.04.2026

1. It is already 4:50 P.M. Due to paucity of time, it is not possible to take up the matter today.

2. Re-notify on 23rd September, 2026.

SANJEEV NARULA, J APRIL 13, 2026/hc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/04/2026 at 21:19:42