Delhi High Court - Orders
Bhuwan Kansal vs Apeejay School Anr on 13 April, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14522/2023, CM APPL. 57579/2023, CM APPL.
22368/2024 & CM APPL. 57579/2024
BHUWAN KANSAL .....Petitioner
Through: Mr. Chirag Jamwal and Mr.
Deepanshu Kumar Arya, Advocates.
versus
APEEJAY SCHOOL ANR .....Respondents
Through: Mr. Sanjeev Ralli, Mr. M. P. Sahay,
Ms. Yaman Verma, Mr. Kartik Jindal,
Ms. Chitra Chanda, Mr. Kartik
Virmani and Mr. Saumaya,
Advocates for R-1.
Mr. Yeeshu Jain, ASC with Ms. Jyoti
Tyagi, Ms. Vishruti Pandey and Mr.
Sachin Garg, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.04.2026
1. It is already 4:50 P.M. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 23rd September, 2026.
SANJEEV NARULA, J APRIL 13, 2026/hc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/04/2026 at 21:19:42