Calcutta High Court (Appellete Side)
Tarulata Santra (Bera) & Ors vs The State Of West Bengal & Ors on 9 July, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
251 WPA No.6183 of 2007 09.07.2021
(VIA VIDEO CONFERENCE) Kec Tarulata Santra (Bera) & Ors. Vs. The State of West Bengal & Ors. None appears for the parties. No accommodation is sought for. WPA 6183 of 2007 is dismissed for default. (Debangsu Basak, J.)