Madhya Pradesh High Court
Trilok Singh vs The State Of Madhya Pradesh on 8 January, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-6672-2012 The High Court Of Madhya Pradesh WP-6672-2012 (TRILOK SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 08-01-2020 Parties through their counsel. Shri Ashish Singh, learned counsel prays for and is granted last chance to argue the matter.
List the matter on Monday (13-01-2020).
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 09/01/2020 10:20:08