Madhya Pradesh High Court
Sanjiv vs The State Of Madhya Pradesh on 15 September, 2025
1 CRR-3673-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 3673 of 2025 (SANJIV Vs THE STATE OF MADHYA PRADESH ) Dated : 15-09-2025 Shri SK Mishra- Advocate for the petitioner. Shri R. Shukla, Dy. Govt. Advocate for the State.
Learned counsel for the petitioner prays for and is granted time to move an application for suspension of sentence.
List the case after two weeks.
(RAMKUMAR CHOUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 15-09-2025 17:33:24