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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(a) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(a)the area is under a development scheme of such a nature which, when completed, would render the consolidation inequitable to a section of the peasantry;