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State of Gujarat - Section

Section 4 in Gujarat Government Rules of Business, 1990

4.

The business of the Government shall be transacted in the departments specified in the first Schedule and shall be classified and distributed amongst those departments as laid down therein :Provided that all cases relating to appointment, postings, transfers, promotions and conduct of All India Services Officers and other class-I Officers shall be referred to the General Administration Department for its concurrence;Provided further that appointment of an officer not borne on the Secretariat cadre to any class-I post in any department of Sachivalaya shall be made with the prior concurrence of the General Administration Department.