Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 13 March, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 13-03-2023 Ms. Sarita Kanojiya - Advocate for the appellants.
Shri Pankaj Raj - Panel Lawyer for the State.
Record of the Court below be requisitioned. List after three weeks.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.03.14 17:22:25 IST