Madhya Pradesh High Court
Smt. Sangeeta Agrawal vs Principal Commissioner Of Income Tax I on 25 July, 2018
1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE Writ Petition No.16028 of 2018 Indore, Dated:- 25/07/2018 Shri Ashish Goyal, Advocate for the petitioner is directed to supply complete one set of writ petition to Ms. Veena Mandlik, Advocate so that she may take instructions in the matter and argue on behalf of the Department.
List the matter after a week.
(P. K. Jaiswal) (Ashok Kumar Joshi)
Judge Judge
pp/
Digitally signed by Pankaj Pandey
Date: 2018.07.26 10:14:35 +05'30'