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Punjab-Haryana High Court

(O&M;) Food Corporation Of India, Tarn ... vs Joginder Pal on 25 May, 2016

DAILY LOK ADALAT                                          BENCH NO.3


503         RSA NO.2381 OF 1991 (O&M)
            FOOD CORPORATION OF INDIA, TARN TARAN V/S
            JOGINDER PAL

            ****
Present:    None.


            ****

This appeal was filed under the signatures of SarvSh. Hemant Kumar and Rajesh Garg. Sh. Hemant Kumar has since been elevated to the bench of this Court. Notice was issued to Mr. Rajesh Garg, Advocate, but he has chosen not to put in appearance.

Notices were also issued to the appellant on two occasions. The appellant has been served on both the occasions, but has chosen not to put in appearance either in person or through counsel. In that view of the matter, the file be consigned to record with liberty to the appellant to get it revived by moving an appropriate application.

A copy of this order be sent to the appellant for its information.

(G.C. GARG) PRESIDENT (S.K. JAIN) MEMBER May 25, 2016 naina 1 of 1 ::: Downloaded on - 27-05-2016 00:23:49 :::