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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The National Small Savings Fund (Custody and Investment) Rules, 2001

(3)Investments made in the Securities of State Governments shall be accounted for under "Major Head - 8007 Investment of National Small Savings Fund; Minor Head - 103 Investment in Special State Government Securities", Names of each State Government shall appear as a distinct sub-head under this minor head.