Delhi High Court - Orders
Ajay Singh vs Kal Airways Private Limited & Anr on 31 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 179/2023
AJAY SINGH ..... Appellant
Through: Mr. Amit Sibal, Sr. Adv. with
Mr. K.R. Sasiprabhu, Mr.
Goutham Shiv Shankar, Mr.
Tushar Bhardwaj & Mr. Mahan
Shishodia, Advs.
versus
KAL AIRWAYS PRIVATE LIMITED & ANR. .... Respondent
Through: Ms. Nandini Gore, Ms. Sonia
Nigam, Mr. Yash Dubey & Mr.
Akarsh Sharma, Advs.
12
+ FAO(OS) (COMM) 180/2023
SPICEJET LIMITED ..... Appellant
Through: Mr. Amit Sibal, Sr. Adv. with
Mr. K.R. Sasiprabhu, Mr.
Goutham Shiv Shankar, Mr.
Tushar Bhardwaj & Mr. Mahan
Shishodia, Advs.
versus
KAL AIRWAYS PRIVATE LIMITED
& ANR. & ORS. ..... Respondents
Through: Ms. Nandini Gore, Ms. Sonia
Nigam, Mr. Yash Dubey & Mr.
Akarsh Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 31.10.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:40:37 Since the regular Division Bench has not assembled today, it would not be possible to take up these appeals for final disposal. Consequently, let these appeals be called again on 09.11.2023.
YASHWANT VARMA, J.
ANISH DAYAL, J.
OCTOBER 31, 2023/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:40:37