Andhra Pradesh High Court - Amravati
Komatikunta Sankar vs The State Of Andhra Pradesh on 28 April, 2022
Author: D Ramesh
Bench: D Ramesh
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
TRURSDAY, THE TWENTY EIGHTH DAY OF APRHL
TWO THOUSAND AND TWENTY TWO
'PRESENT:
THE HONOURABLE SRI JUSTICE 0D RAMESH
CRIMINAL PETITION NC: 2387 OF 2022
Between:
Romatixumta Sankar, Sfo Govindy, Aged 26 years, Caste: Raiaka, Goo Switch
operator, Electrical Department, Residing at D.No.27-3, Santamaguiu uru Mandal,
Prakasa Districl S23 302.
» PatiionarAccuacd No.2
The State of: Andhra Pradesh, Represerted by Public Prosecutor, High Court Bulldi THIS,
s
Arnaravall, fhrough Sub Inspector of Police, Special Enforeament Buraau, Addanki
Preakasam 0 District,
Respondent
Patiion under Section 482 of Cr.P.O is Hed praying that in the cirounstance
statad in. mernorandum of grounds of Criminal Petition, the Hi gh out may be nleased
to quash the FIR. Crime No. G202 7} -- Adda Kiw~ 38, Dated O1 10. 2021, bafare Special
Enforcement Bureau, Addanki, Prakasam District against the patiions ner/Accused Nog,
iA NO: 1 OF 202%
Pethon under Section 482 of CrP. is fled praying that in the circumstances
sisted in memorandum of grounds of criminal petition, the High Court may be pleased
fo sfiay al further proceedings inginading {he arrest and appearance of the
pettionerfAccused No.2 in VIR fGrime No Qi2n21) ~ Addanki ~ $8, Dated OT 16.204,
before Special Enforoament Sureau, Addanki, Prakasa Gistriet, pending disposal o of
GRUP No.2387 af 8022, on the fie of the High Court.
The petition oc mine | on for hearing, upon perusing the Petdian and memorandurn
of grounds of criminal petitlan and upon hearing the arguments of Sri G.V.S Kishore
Kumar, Advocate for the Patifioner and Public Prosecutor for the Respondent, the Court
made the following.
ORDER:
"Fost alter Summer Vacation 2023. Meanwhile, investigation may go an but the responcdent-police are directed nol ta file charge sheat in this matter." Soi. BLCHHY Joseph ASSISTANT REGISTRAR TRUE COPY)! ee For ASSISTANT REGISTRAR Ta, The Special cafarcement Bureau, Addanki, Prakasam Disfrint One CO to Sn. GAS Bishors Kumar. Adveogie fOFUC} Two Cs ta Public Prosecutor, High Court of AP COUP One spgre copy pete, he. x 1 5h BS oa MAN HIGH COURT DRS DATED 2a 4ioqrs NOTE: POST AFTER SUMMER VACATION gaze ORDER URLP Ne. 2364 of 2022