Himachal Pradesh High Court
Deep Ram Thakur vs Deputy Director on 13 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Deep Ram Thakur Versus Deputy Director CA (PMLA) No.4 of 2022 13.04.2022 Present: Mr. Harshit Sethi, Advocate, vice Mr. Vinod Kumar Gupta, Advocate, for the appellant.
Mr. Lokender Paul Thakur, Senior Panel Counsel, for the respondents.
Notice. Mr. Lokender Paul Thakur, Senior Panel Counsel, accepts notice on behalf of the respondents. As prayed for, reply be filed within two weeks.
List on 02.06.2022.
(Ajay Mohan Goel) Judge April 13, 2022 (Rishi) ::: Downloaded on - 13/04/2022 20:15:59 :::CIS