Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Information Technology (Use Of Electronic Records And Digital Signatures) Rules, 2004

(c)words and expressions used herein and not defined but defined in the Act shall have the meaning respectively assigned to them in the Act.