Madhya Pradesh High Court
Adarsh Tilgam vs The State Of Madhya Pradesh on 23 January, 2019
1 WP-1401-2019 The High Court Of Madhya Pradesh WP-1401-2019 (ADARSH TILGAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-01-2019 As prayed by Shri A.S.Singh, counsel for the petitioner, list after a week.
(SUJOY PAUL) JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 24/01/2019 11:13:32