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Madhya Pradesh High Court

Adarsh Tilgam vs The State Of Madhya Pradesh on 23 January, 2019

1 WP-1401-2019 The High Court Of Madhya Pradesh WP-1401-2019 (ADARSH TILGAM Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-01-2019 As prayed by Shri A.S.Singh, counsel for the petitioner, list after a week.

(SUJOY PAUL) JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 24/01/2019 11:13:32