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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in The U.P. State Electricity Board Establishments (Entry, Exit and Search) Regulations, 1974

(4)Where search as aforesaid is made and anything incriminating is recovered from the possession of the workman, a search memorandum shall be prepared in-the form annexed to these regulations.Memorandum