Section 12(1)(a) in Andhra Pradesh Farmers Management of Irrigation Systems (Election Tribunals in Respect of Water Users Associations, Distributory Committees and Project Committees) Rules, 1997

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)that on the date of his election, a Returned candidate was not qualified, or was disqualified, to be chosen to fill the seat under the Act; or

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