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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Mizoram - Subsection

Section 134(2)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)a date not later than three weeks after the date of the notification calling upon the constituency to elect a member or members, for the nomination of candidates and for the scrutiny of nominations;