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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2)(c) in The Jammu and Kashmir Big Landed Estates Abolition Act, 2007 (1950 A. D.)

(c)[ Omitted;] [Clause (c) of section 40 (2) omitted by Act No. 1 of 1955. (For earlier amendment see Act No. XXXV of 2011).]