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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ii) in The High Court Judges Travelling Allowance Rules, 1956

(ii)[***] [Clause (ii) omitted by G.S.R. 330 (E), dated 15th April, 2011.]