Himachal Pradesh High Court
Mahindra Holidays & Resorts India Ltd vs State Of H.P. & Anr on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Mahindra Holidays & Resorts India Ltd. Vs State of H.P. & Anr.
Cr.MMO Nos.152/2018 with Cr.MMO No.151/2018 31.03.2023 Present: Ms. Shalini Thakur, Advocate, for the petitioner(s) in both petitions.
Mr. Raj Kumar Negi, Additional Advocate General, for the respondents in both petitions.
Learned counsel representing the petitioner(s) prays for and is granted two weeks' further time for arguments.
Therefore, at her request, list on 13.04.2023.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:44:47 :::CIS