Calcutta High Court (Appellete Side)
Sunil Poddar @ Sunil Kumar Poddar & Anr vs The State Of West Bengal & Anr on 24 November, 2022
24.11.2022 Court No.35 Item No. 2 CRR 20 of 2016 With d.g. CRAN 8 of 2019 (Old No. CRAN 3098 of 2019) Sunil Poddar @ Sunil Kumar Poddar & Anr.
Vs. The State of West Bengal & Anr.
Mr. Ayan Bhattacharya, Mr. Subhajit Manna.
... For the petitioners Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.
... for the State On the prayer made on behalf of the petitioners, let the matter be adjourned today and again appear in the list on 29th November, 2022.
On that date, the State shall produce the case diary at the time of hearing.
(Rai Chattopadhyay, J.)