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State of Uttar Pradesh - Section

Section 45 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

45. On the 2nd and 17th of each month each Assistant Collector shall submit a progress report in Form Z. F. A. No. 14 to the Collector who shall compile all the reports for his district and send a consolidated statement not later than the 5th and 20th respectively, to Government in the Revenue Department through the Commissioner, Zamindari Abolition.