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Punjab-Haryana High Court

(O&M;) Angoori Devi And Ors vs Aruna Kapoor And Others on 9 January, 2016

Author: K. Kannan

Bench: K. Kannan

                        502

                                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                               AT CHANDIGARH
                                             SPECIAL LOK ADALAT

                                                            FAO No.1795 of 2007 (O&M)
                                                            Decided on: 09.01.2016


                        Smt. Angoori Devi & others                              . . . Petitioners

                                                       Versus

                        Mrs. Aruna Kapoor & others                            . . . Respondents



                        CORAM:       HON'BLE MR. JUSTICE K. KANNAN


                        Present:     Mr. Ashwani Arora, Advocate
                                     for the appellants.

                                     Ms. Vandana Malhotra, Advocate with
                                     Mr. Sachin Ohri, Deputy Manager
                                     for respondent No.2-Insurance Company.

                                                        *****

                        K. KANNAN, J. (Oral)

Matter taken up in Special Lok Adalat.

The parties present along with other claims have signified in writing the amount determined at the previous hearing on 24.12.2015.

Case is disposed of accordingly.

[ K. KANNAN ] JUDGE 09.01.2016 sachin SACHIN SHARMA 2016.01.18 11:06 I attest to the accuracy and authenticity of this document Chandigarh