Punjab-Haryana High Court
(O&M;) Angoori Devi And Ors vs Aruna Kapoor And Others on 9 January, 2016
Author: K. Kannan
Bench: K. Kannan
502
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
SPECIAL LOK ADALAT
FAO No.1795 of 2007 (O&M)
Decided on: 09.01.2016
Smt. Angoori Devi & others . . . Petitioners
Versus
Mrs. Aruna Kapoor & others . . . Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. Ashwani Arora, Advocate
for the appellants.
Ms. Vandana Malhotra, Advocate with
Mr. Sachin Ohri, Deputy Manager
for respondent No.2-Insurance Company.
*****
K. KANNAN, J. (Oral)
Matter taken up in Special Lok Adalat.
The parties present along with other claims have signified in writing the amount determined at the previous hearing on 24.12.2015.
Case is disposed of accordingly.
[ K. KANNAN ] JUDGE 09.01.2016 sachin SACHIN SHARMA 2016.01.18 11:06 I attest to the accuracy and authenticity of this document Chandigarh