(1)This Act may be called [The Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955] [Short title of the Act was amended by the Andhra Pradesh Amendment of Short Title Act, 1961 (9 of 1961).](2)It applies to all inams in the State of Andhra. described in Section 2 (b).(3)It shall come into force at once.
