Patna High Court - Orders
Anil Kumar Sinha vs The Bihar State Electrcity Board & Ors. on 14 December, 2012
Patna High Court CWJC No.22795 of 2012 (3) dt.14-12-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.22795 of 2012
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Anil Kumar Sinha
.... .... Petitioner/s
Versus
The Bihar State Electricity Board & Ors.
.... .... Respondent/s
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3 14-12-2012Heard learned counsel for the petitioner.
Learned counsel for the respondents seeks four weeks time for filing counter affidavit.
Put up this case on 16.01.2013 under the heading 'Admission-III'.
(S.N. Hussain, J) Harish/-