Calcutta High Court
Uniseven Engineering And ... vs Hindustan Copper Ltd on 2 August, 2021
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ODC-4
IA No. GA/1/2021
AP/305/2020
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
UNISEVEN ENGINEERING AND INFRASTRUCTURE PVT. LTD.
Versus
HINDUSTAN COPPER LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 2nd August, 2021. [Via Video Conference] Appearance:
Mr. Dhruba Ghosh, Sr. Adv.
Mr. Soumyajit Ghosh, Adv.
Ms. Sananda Ganguli, Adv.
Mr. Rohit Banerjee, Adv.
Mr. Guddu Singh, Adv.
The Court : Learned counsel appearing for the award-holder seeks an adjournment on the ground of Senior Counsel being unwell.
Let affidavit-in-opposition be filed within 9th August, 2021; reply within a week thereafter. List this matter after three weeks.
It may be recorded that counsel for the award-holder submits that the execution will not be proceeded with in the meantime.
GA No.1 of 2021 is disposed of in terms of the above.
(MOUSHUMI BHATTACHARYA, J.) kc