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Calcutta High Court

Uniseven Engineering And ... vs Hindustan Copper Ltd on 2 August, 2021

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

ODC-4

                                     IA No. GA/1/2021
                                       AP/305/2020
                            IN THE HIGH COURT AT CALCUTTA
                             Ordinary Original Civil Jurisdiction
                                      ORIGINAL SIDE
                                   (Commercial Division)


                 UNISEVEN ENGINEERING AND INFRASTRUCTURE PVT. LTD.
                                      Versus
                              HINDUSTAN COPPER LTD.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 2nd August, 2021. [Via Video Conference] Appearance:

Mr. Dhruba Ghosh, Sr. Adv.
Mr. Soumyajit Ghosh, Adv.
Ms. Sananda Ganguli, Adv.
Mr. Rohit Banerjee, Adv.
Mr. Guddu Singh, Adv.
The Court : Learned counsel appearing for the award-holder seeks an adjournment on the ground of Senior Counsel being unwell.
Let affidavit-in-opposition be filed within 9th August, 2021; reply within a week thereafter. List this matter after three weeks.
It may be recorded that counsel for the award-holder submits that the execution will not be proceeded with in the meantime.
GA No.1 of 2021 is disposed of in terms of the above.
(MOUSHUMI BHATTACHARYA, J.) kc