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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in Industrial Court Formation of Benches Rules, 2005

(2)In the proceedings referred to in sub-rule (1) the referring member shall refer a stated question or questions and shall dispose of the proceeding in accordance with the decision of the Bench on the question or questions referred to it.