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State of Arunachal Pradesh - Section

Section 9 in Venkateshwara Open University Act, 2012

9. University opens to all classes and creeds.

- The University shall be open to persons of either sex and of whatever race, creed, caste or class, and it shall not be lawful for the University to adopt or impose on any persons any test whatsoever of religious belief profession in order to entitle him to the admitted therein as an officer, a teacher, staff member, student or to hold any offer therein or to graduate thereat ;Provided that reservation in the posts and recruitment of the employees and reservation of seats for admission in any course of study in the University for the students belonging to the Scheduled Caste, Scheduled Tribes and other Backward Classes of citizens shall be regulated by the order of the State Government issued from time to time.