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Madhya Pradesh High Court

Smt. Varsha Rajput vs T.R. Gandhi Public School Shikcha ... on 18 October, 2019

Author: Vishal Mishra

Bench: Vishal Mishra

                                    1                                 MA-5568-2019
        The High Court Of Madhya Pradesh
                   MA-5568-2019
 (SMT. VARSHA RAJPUT Vs T.R. GANDHI PUBLIC SCHOOL SHIKCHA SCHOOL SAMITI JIWAJI GANJ)

1
Gwalior, Dated : 18-10-2019
       None for the appellants.
       Being arguable, the appeal is admitted for final hearing.
       Issue notice to the respondents on payment of process fee within

seven working days by both RAD as well as ordinary mode.

Let record of Claims Tribunal be called for.

(VISHAL MISHRA) JUDGE AK/-

ANAND KUMAR 2019.10.18 18:48:38 +05'30'