Madhya Pradesh High Court
Smt. Varsha Rajput vs T.R. Gandhi Public School Shikcha ... on 18 October, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 MA-5568-2019
The High Court Of Madhya Pradesh
MA-5568-2019
(SMT. VARSHA RAJPUT Vs T.R. GANDHI PUBLIC SCHOOL SHIKCHA SCHOOL SAMITI JIWAJI GANJ)
1
Gwalior, Dated : 18-10-2019
None for the appellants.
Being arguable, the appeal is admitted for final hearing.
Issue notice to the respondents on payment of process fee within
seven working days by both RAD as well as ordinary mode.
Let record of Claims Tribunal be called for.
(VISHAL MISHRA) JUDGE AK/-
ANAND KUMAR 2019.10.18 18:48:38 +05'30'