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State of Himachal Pradesh - Section

Section 14 in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

14.

An appeal from the order of the Deputy Commissioner, Bilaspur under para 12 of the Scheme shall lie to the Divisional Commissioner, within 60 days from the date of the order. A further appeal from the appellate order of the Divisional Commissioner, shall lie to the Financial Commissioner within Ninety days from the date of orders of the Divisional Commissioner.Provided that no second appeal shall lie wen the original order is confirmed on first appeal.Form "A"Application For Grant of Land For The Resettlement of Outsees of Acc Cement Factory Gaggal Tehsil Sadar District Bilaspur Himachal Pradesh.(See Para 9)