National Green Tribunal
Rajendra Goyal vs Union Of India Ors on 11 July, 2013
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH
NEW DELHI
..............
Appeal No. 31/2013
In the matter of :
Amishaben Thakoribhai Patel ....Appellant
Versus
Union of India & Ors. .....Respondents
Appeal No. 32/2013
Rajendra Goyal ....Appellant
Versus
Union of India and Ors. ......Respondents
Counsel for Appellants :
Mr. A.K. Prasad Advocate, and
Mr. Harshvardhan Jha, Advocate.
Counsel for Respondents :
Ms. Neelam Rathore, Advocate with Ms. Syed Amber, Advocate, Mr.
S. Panda for H. Wahi, Advocate for Respondent No.1
ORDER
CORAM :
Hon'ble Mr. Justice Swatanter Kumar (Chairperson) Hon'ble Mr. Justice U. D. Salvi (Judicial Member) Hon'ble Dr. D.K. Agrawal (Expert Member) Hon'ble Dr.G.K. Pandey (Expert Member) Hon'ble Prof. A.R. Yousuf (Expert Member) Dated: July 11, 2013 JUSTICE SWATANTER KUMAR (CHAIRPERSON) These appeals are disposed of in terms of the judgment of this Tribunal of the even date, passed in Appeal No. 30 of 2012 titled Ashish Rajanbhai Shah v. Union of India and Ors..
The appellants in these appeals would be entitled to the same reliefs.
Justice Swatanter Kumar (Chairperson) Justice U. D. Salvi Judicial Member Dr. D.K. Agrawal Expert Member Dr.G.K. Pandey Expert Member Prof. A.R. Yousuf Expert Member New Delhi July 11, 2013