Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shri Praveen Grover vs Smt. Simmi Kumar & Anr on 12 August, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~O-35
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 426/2021, CRL.M.A. 22097/2022, I.A. 11595/2021, I.A.
                                    11596/2021, I.A. 11597/2021, I.A. 16883/2021 & I.A. 10000/2022

                                    SHRI PRAVEEN GROVER                                                                    .....Plaintiff
                                                                  Through:            Appearance not given.

                                                                  versus

                                    SMT. SIMMI KUMAR & ANR.                      .....Defendants
                                                  Through: Mr. Shorya Goel and Mr. Sammeer
                                                           Vatts, Advs. for D-1.
                                                           Ms. Sakshi Mendiratta, Adv. for D-2.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 12.08.2025 I.A. 14131/2025 (filed on behalf of the plaintiff seeking modification of the order dated 22.04.2025)

1. Having considered the submissions made by learned counsel appearing for the applicant/petitioner, the Court finds that the order dated 22.04.2025 would not be required to be recalled, except to observe that any alienation or transfer of property No.26A, DDA Flats, Masjid Moth, Phase- 1, New Delhi-110048, shall remain subject to the outcome of the instant civil suit.

2. With the aforesaid observations, the application stands disposed of. CS(OS) 426/2021, CRL.M.A. 22097/2022, I.A. 11595/2021, I.A. 11596/2021, I.A. 11597/2021, I.A. 16883/2021 & I.A. 10000/2022 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:31:39 List on 29.10.2025, before the concerned Joint Registrar.

PURUSHAINDRA KUMAR KAURAV, J AUGUST 12, 2025/P/SP This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/08/2025 at 22:31:39