Supreme Court - Daily Orders
Taste L Fine Foods Pvt. Ltd. vs United India Insurance Co. Ltd. on 25 September, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.35 COURT NO.5 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2603/2023
TASTE L FINE FOODS PVT. LTD. Appellant(s)
VERSUS
UNITED INDIA INSURANCE CO. LTD. Respondent(s)
(IA No.61859/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 25-09-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. Rushabh Vidyarthi, Adv.
Mr. Vikas Jain, AOR
Mr. Latesh Fariya, Adv.
Mr. Shasvat Vidyarthi, Adv.
Mr. Aviral Saxena, Adv.
Mr. Shivansh Pandya, Adv.
Ms. Shravani Verma, Adv.
Mr. Chittesh Dalmia, Adv.
For Respondent(s) Mr. A.K. De, Adv.
Mr. Zahid Ali, Adv.
Ms. Ananya De, Adv.
Mr. Pramit Saxena, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Counter affidavit, if any, be filed within two weeks.
2. It is made clear that no further adjournment shall be granted for the said purpose.
3. Post the matter for hearing on 17.10.2023.
Signature Not Verified(SATISH KUMAR YADAV) Digitally signed by (PREETHI T.C.) satish kumar yadav DEPUTY REGISTRAR Date: 2023.09.26 18:47:57 IST COURT MASTER (NSH) Reason: