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Karnataka High Court

Sri Kannan S/O Madure vs Sri G Giridhar on 19 January, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi

)9: 

IN TH E I*iIC}I"I COUE-Z'§' OF KARNATAKA AT BANGALORITI

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MISCELLANEOUS FIRST APPEAL NO. 12936,/¥§.>}.t§'0';'?'Vj'L:--.   .

B 'EETVV E2 EN :

Sri.KemnaI1, S / 0 Madure

Age: 51 years. Occ:E\l'i1,_

R/o No.49. 5"' Main,

Bztpuji Block. Sweiihanfirzipalya.

Sri.'1'ampL1ra  _  ' T' 
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[By Smi. Sulfutha 8.11., Adi"   Adv.)

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This Appeal} cc)1':'11'11g; on for h<32u'i1'1g £1135; (my, the C0111':
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JUDGMENT

Thjss is cEa1'1z1a1'1f':'s appeal seekiiag anhantécémés-xii; :)f c:0n1pensaEim1 in ms'-;pec=%i. of judg;1'ne:<1"{ z»1r1c%1. " am»-<::2.1*c$ ai_'i':

M.v.c.No.4o75,/2006 ci2=z.t'.ed 2'?.4.2007.:(m.._t.h€."3'*»f.A._C.'f';--.& V I3a:1g2110re.

2. C3ai1nam. has $o'ug'.ht for c.:r._3VL:'1"'1~~_pellsziuoxl' <11" /~» V for E,h<: injury s1.1s1.a§ned .i.;1:1. the 3.:'--Ga.§i~.2i.é:s:Aide1'11."on 38.3.2006. Ififoxvever. the 'I.'ribur12;.1 on the '£)E_3{$i§"s._()Vi::';.i1(3'E:7§%id'f§i1(§t3 on record has granted CO11}f}€}'}SEi1.i0_§§' Q1' Rs'.'§9';€.OO/ '~A.«_?:.U11Sa€'.i.s$fied with the said award , the (.'iE11'.i"11?.":I'i1'_'ES5:A.:§fi~.'_&1p§_€'aI:' E}.f3i4.(3_i't'::1,.h.iE-:- Cou rt.

3. 'l'i'a.e an»¢zi1*'<i."Vo.i' "éhe'«.fl;i~i.bL;--n:»:I. not <:I;1a.11.e1"1 fed 1:) the i}.'1Sl11'€'I'. I,iabi.E..:1f_t:y aiso'r1Oib_3i'1--..§iiSpu1e.

4._({Z3au1Em21111. fiass_Vs:.:i'{'¢r'ed two inguries v'i2., (1) Abrasicm over f1".Qx1u1f.:1I'i {2} Svueiiillg and deformity 0\---"€I' righi. leg, X~ 1fayL'S;t1t}¥;s./55. 1.116"..c_0:air;ii.1'111t.ecE C()1'1d}-'1E':1' fr21(:i:ure of right tibia with '(*V3..?ffE',~f;',E}.E$l'€)"i*}. €0,._'i;z'13;.wA§.é':*A '1/3 of tibia displacezéd. Piss. was inpafielit from x "(:91 21.4.2005 ané has; spe1'1t. abom Rs.50.000;'~ "1:.t}'»}éw.1.'V§V£;~s--rgiediétai. €Xf}f3,I'1S€?E§. D()CE.()1' 13.215; the di.=3ab1'Ii':.y 21:. {.119 wfwle bod}; zmci 48% to flhii? right iowerr limb. I~i0W<:>x:<3;', 'i-hi.-é evici.<%r'1<'~c;'r 0:' %i..1':c:: £3<:>z:::1.:.>r r1.<>%. ac:<i'e}i>t<:é<i1. as he. had not i "j--.. :4;

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