Himachal Pradesh High Court
Baba Balak Nath Temple Trust & Ors. vs . Sulekha on 24 July, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Baba Balak Nath Temple Trust & Ors. vs. Sulekha Sharma & Anr.
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LPA No. 184 of 2022 24.07.2023 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Sanjeev Sood, Advocate, for the appellants.
Mr. Bhuvnesh Sharma, Senior Advocate, with Mr. Parav Sharma, Advocate, for respondent no.1.
Mr. Anup Rattan, Advocate General, with M/s Navlesh Verma, Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondent no.2-State.
Learned counsel for the 1st respondent shall address the arguments as to how the writ is maintainable against the 1st appellant/trust, which runs the 4th appellant/College.
List on 05.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 24, 2023 (Vinod) ::: Downloaded on - 24/07/2023 20:48:32 :::CIS