Karnataka High Court
Smt. Padmaja D. N. D/O. Late Narayan Jois ... vs The State Of Karnataka on 27 January, 2023
Author: Mohammad Nawaz
Bench: Mohammad Nawaz
-1-
CRL.P No. 101756 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 27TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE MOHAMMAD NAWAZ
CRIMINAL PETITION NO. 101756 OF 2022 (482)
BETWEEN:
SMT. PADMAJA D. N. D/O. LATE NARAYAN JOIS D. R.,
AGED ABOUT 50 YEARS, OCC. WRITER,
R/O. 6TH CROSS, RANGANATH COLONY,
GOPALA, SHIVAMOGGA-577205.
...PETITIONER
(BY SRI. S. R. HEGDE., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
R/BY THE SUB-INSPECTOR OF POLICE,
NEW MARKER POLICE STATION, SIRSI,
UTTARA KANNADA DISTRICT-581401.
BY STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH, DHARWAD-580001.
2. SRI. PRAVEENKUMAR S/O. VENKATRAMAN TONDEKERI,
AGED ABOUT 38 YEARS, OCC. DATA ENTRY OPERATOR
J (E-TENDER SECTION) IN APMC YARD SIRSI,
MAMATHA
R/O. GANESH NAGAR, PUTTANAMANE, SIRSI,
UTTARA KANNADA-581401.
...RESPONDENTS
(BY SMT. GIRIJA S. HIREMATH., HCGP FOR R1)
(BY SRI. VIJAY MALALI., ADVOCATE FOR SRI. A. P. HEGDE
JANMANE., ADVOCATE FOR R2)
THIS CRIMINAL PETITION IS FILED U/SEC.482 OF CR.P.C.
SEEKING TO CALL FOR THE RECORDS CONCERNING, CONNECTED
WITH AND RELATING TO THE CASE NUMBER NMPS CR. NO.13/2022
OFFENCE P/U/S. 386, 388, 406, 384, 342, 423, 506 R/W SEC. 34 OF
-2-
CRL.P No. 101756 of 2022
IPC, PENDING ON THE FILE OF THE III J.M.F.C. SIRSI, UTTARA
KANNADA DISTRICT PURSUE THE SAME AND QUASH THE
PROCEEDINGS IN THE SAID CASE, IN SO FAR AS THE
PETITIONER/A3 IS CONCERN.
THIS PETITION COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for petitioner has filed a memo seeking permission of the Court to withdraw the petition, with liberty to challenge the charge sheet, if any, filed against the petitioner.
Memo is placed on record.
Liberty sought is granted. Criminal Petition is dismissed as withdrawn.
Sd/-
JUDGE PJ List No.: 1 Sl No.: 37