Rajasthan High Court - Jaipur
M/S Agrwal Distributors vs M/S Rama Enterprises on 23 May, 2022
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 6265/2019
M/s Agrwal Distributors
----Appellant
Versus
M/s Rama Enterprises
----Respondent
For Appellant(s) : Mr. Praveen Kumar Jain, Advocate For Respondent(s) : Mr. Nikhil Simlote, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA Order 23/05/2022 Matter comes up on an application (No.01/2022) under Section 151 CPC read with Section 104 CPC for vacation / modification of the order dated 17.12.2019.
Let the appeal be listed for final disposal at admission stage on 18.07.2022.
(PRAKASH GUPTA),J RK Soni/KuD/57 (Downloaded on 24/12/2022 at 10:27:31 PM) Powered by TCPDF (www.tcpdf.org)