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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(b) in The Himachal Pradesh Utilisation of Surplus Area Scheme, 1974

(b)Where it exceeds 100 rupees but does not exceed 200 rupees in eight six-monthly instalments.