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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Mizoram - Subsection

Section 134(7) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(7)Any nomination paper which is not received before three o'clock in the afternoon on the date fixed by the Government for the nomination of candidates shall be rejected.