Punjab-Haryana High Court
Arun Bhatia And Others vs State Of Haryana And Others on 28 January, 2011
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
R.A. No. 373 of 2010 (O&M) in
CIVIL WRIT PETITION NO. 13437 OF 2001
DATE OF DECISION: January 28 , 2011.
Parties Name
Arun Bhatia and others
...PETITIONERS
VERSUS
State of Haryana and others
...RESPONDENTS
CORAM: Hon'ble Mr. Justice Jasbir Singh Hon'ble Mr. Justice Augustine George Masih PRESENT: Mr. Adarsh Jain, Advocate, for the petitioners. Jasbir Singh, J. (oral) Order.
This application has been filed to review order dated October 6, 2010, passed by this Court.
All the arguments, which were addressed at the time of hearing of the writ petition, were heard and taken note of by this Court when the judgment was passed.
In the garb of present review application, the petitioners have now sought to raise arguments, which were never addressed earlier.
Dismissed.
( Jasbir Singh ) Judge (Augustine George Masih) Judge January28 , 2011.
DKC