Madhya Pradesh High Court
Sanju @ Sanjiv vs The State Of Madhya Pradesh on 18 September, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-5252-2023 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH ) Dated : 18-09-2025 List the case along with CRA.No.5252/2023.
(ANAND PATHAK) (PUSHPENDRA YADAV)
JUDGE JUDGE
Ashish*
Signature Not Verified
Signed by: ASHISH
CHAURASIA
Signing time: 9/18/2025
5:22:17 PM